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Union of India - Section

Section 1 in The Tobacco Cess Act, 1975

1. Short title, extent and commencement.

(1)This Act may be called the Tobacco Cess Act, 1975.
(2)It extends to the whole of India.
(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint and different dates may be appointed for different provisions.
1-1-1976; Vide Notification No. S.O. 5419, dt. 17-12-1975 (except see. 3)