Section 1(3) in The Tobacco Cess Act, 1975

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Union of India - Subsection

Section 1(3) in The Tobacco Cess Act, 1975

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint and different dates may be appointed for different provisions.

1-1-1976; Vide Notification No. S.O. 5419, dt. 17-12-1975 (except see. 3)

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Union of India - Subsection

Section 1(3) in The Tobacco Cess Act, 1975