Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(d) in Regulations of the Tamil Nadu Agricultural University (d)In the absence of items (a) to (c), a certificate issued by a Medical Officer not below the rank of a Civil Surgeon on the assessment of age.
