Section 8 in Regulations of the Tamil Nadu Agricultural University
8. Verification of date of birth.
- Every employee shall produce authentic evidence to prove the correctness of his date of birth. The following records in the order of preference, shall be considered as authentic:-(a)S.S.L.C. Book;(b)Certificate from any recognised school;(c)Certified extract from the Registrar of Births; and(d)In the absence of items (a) to (c), a certificate issued by a Medical Officer not below the rank of a Civil Surgeon on the assessment of age.
