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[Section 16]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 16(1) in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992
| (i) | Excise Commissioner, Uttar Pradesh | .. | Chairman. |
| (ii) | Additional Excise Commissioner, Uttar Pradesh. | .. | Member. |
| (iii) | Deputy Excise Commissioner (Headquarters) | .. | Member. |