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State of Uttar Pradesh - Section

Section 16 in The U.P. Subordinate Excise (Audit and Accounts) Service Rules, 1992

16. Procedure for recruitment by promotion.

(1)Recruitment by promotion shall be made on the basis of seniority subject to the rejection of unfit through the Selection Committee comprising :
(i) Excise Commissioner, Uttar Pradesh .. Chairman.
(ii) Additional Excise Commissioner, Uttar Pradesh. .. Member.
(iii) Deputy Excise Commissioner (Headquarters) .. Member.
(2)The appointing authority shall prepare eligibility list or lists of the candidates, in accordance with the Uttar Pradesh Promotion by Selection (on Posts Outside the Purview of the Public Service Commission) Eligibility List Rules, 1986, and place the same before the Selection Committee along with their character rolls and such other records, pertaining to them, as may be considered proper.
(3)The Selection Committee shall consider the cases of candidates on the basis of records, referred to in sub-rule (2) and, if it considers necessary, it may interview the candidates also.
(4)The Selection Committee shall prepare a list of selected candidates in accordance with the orders of Government in force at the time of recruitment and forward the same to the appointing authority.