Punjab-Haryana High Court
State Of Haryana And Others vs Samay Singh And Others on 1 May, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.1907 of 2011 (O&M)
(L.A.C. No.78 of 2008)
State of Haryana and others
...... Appellants
Versus
Samay Singh and others
.... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Advocate General, Haryana with Mr. D.D. Gupta, Addl. Advocate General, Haryana and Mr. Ashish Gupta, Asstt. Advocate General, Haryana. Mr. V.S. Punia, Advocate for the land owners. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1714 of 2009, titled as State of Haryana and another Vs. Pala Ram and others.
(RAJESH BINDAL) 01.05.2012 JUDGE sarita