Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act] State of Odisha - Subsection Section 56(3)(b) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (b)be so constructed as not to interfere under any circumstances with the ventilation of the space over and under it;