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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(d) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(d)Non-fossil fuel based co-generation project.- The project shall qualify to be termed as a non-fossil fuel based co-generation project, if it is using new plant and machinery and is in accordance with the definition and also meets the qualifying requirement outlined below:- Topping cycle mode of co-generation - Any facility that uses non-fossil fuel input for the power generation and also utilises the thermal energy generated for useful heat application in other industrial activities simultaneously: