Bombay High Court
Best Undertaking vs Dashrath Atmaram Takale And Anr on 10 April, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-31
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 11901 OF 2022
Brihanmumbai Electirc Supply And Transport ....PETITIONER
Undertaking
V/S
Sudhir Govind Khanolkar ....RESPONDENT
WITH WRIT PETITION LODGING NO. 11945 OF 2022 Brihanmumbai Electric Supply And Transport ....PETITIONER Undertaking V/S Rajan Govind Chavan ....RESPONDENT WITH WRIT PETITION LODGING NO. 1239 OF 2023 Best Undertaking ....PETITIONER V/S Arun Tukaram Sawant ....RESPONDENT WITH WRIT PETITION LODGING NO. 3441 OF 2022 Brihanmumbai Electric Supply And Transport ....PETITIONER Undertaking V/S Shri Shivraj Madhusudan Sakpal ....RESPONDENT Page 1/4 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 12/04/2023 01:44:22 ::: WITH WRIT PETITION LODGING NO. 28690 OF 2022 The Best Undertaking ....PETITIONER V/S Dayashankar Shahzad Singh And 10 Otherm ....RESPONDENT WITH WRIT PETITION LODGING NO. 11911 OF 2022 Brihanmumbai Electric Supply And Transport ....PETITIONER Undertaking V/S Subhash Muktaji Jadhav ....RESPONDENT WITH WRIT PETITION LODGING NO. 11917 OF 2022 Brihammumbai Electric Supply And Transport ....PETITIONER Undertaking V/S Shri Navnath Mahipat Jadhav ....RESPONDENT WITH WRIT PETITION LODGING NO. 14009 OF 2022 Brihanmumbai Electric Supply And Transport ....PETITIONER Undertaking V/S Pradeep Shripad Wagh ....RESPONDENT WITH WRIT PETITION NO. 2777 OF 2022 Brihanmumbai Electric Supply And Transport Page 2/4 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 12/04/2023 01:44:22 ::: Undertaking Through Its General Manager V/S Shailendrakumar Jagdamba Tiwari ....RESPONDENT WITH WRIT PETITION LODGING NO. 28250 OF 2022 Brihanmumbai Electric Supply And Transport ....PETITIONER Undertaking Through Its General Manager V/S Pavitram Kadiran ....RESPONDENT WITH WRIT PETITION LODGING NO. 28350 OF 2022 Brihanmumbai Electic Supply And Transport ....PETITIONER Undertaking V/S Ramesh Shreepat Dadar And Anr ....RESPONDENT WITH WRIT PETITION LODGING NO. 33643 OF 2022 Best Undertaking ....PETITIONER V/S Shantaram Sakharam Iswalkar And Ors ....RESPONDENT WITH WRIT PETITION LODGING NO. 5656 OF 2023 Best Undertaking ....PETITIONER V/S Dilip Narayan Deshmukh ....RESPONDENT WITH ....PETITIONER Page 3/4 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 12/04/2023 01:44:22 ::: WRIT PETITION LODGING NO. 5710 OF 2023 Best Undertaking ....PETITIONER V/S Dashrath Atmaram Takale And Anr ....RESPONDENT WITH WRIT PETITION LODGING NO. 956 OF 2023 Best Undertaking ....PETITIONER V/S Vishvkant Dattaram Khamkar ....RESPONDENT Mr. Sudhir Talsania Sr. Advocate with Mr. Vishal Talsania and Shrishti Shetty i/b M. V. Kini and Co for Petitioner Mr. R. D. Bhat for Respondent CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 10th April, 2023 P.C. :
By consent S. O. to 24/04/2023 ( ASSOCIATE ) Page 4/4 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 12/04/2023 01:44:22 :::