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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(2)(e) in The West Bengal Factories Rules, 1958

(e)circular troughs of the fountain type, provided that the Inspector may, having regard to the needs and habits of the workers, fix the proportion in which the aforementioned types of facilities shall be installed.