Section 1(3) in Compulsory Deposit Scheme Act, 1963

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Section 1(3) in Compulsory Deposit Scheme Act, 1963

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

11-6-1963; vide Notification No. G.S.R. 887, dated 25-5-1963, Gazette of India Extraordinary, Pt.II, Section 3(i) , p. 439.