Section 1 in Compulsory Deposit Scheme Act, 1963

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Section 1 in Compulsory Deposit Scheme Act, 1963

1. Short title, extent and commencement.-

(1)This Act may be called the Compulsory Deposit Scheme Act, 1963.

(2)It extends to the whole of India.

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

11-6-1963; vide Notification No. G.S.R. 887, dated 25-5-1963, Gazette of India Extraordinary, Pt.II, Section 3(i) , p. 439.