Himachal Pradesh High Court
Mohjan Lal Mehta vs . State Of Hp And Others on 28 March, 2023
Bench: Sabina, Satyen Vaidya
Mohjan Lal Mehta vs. State of HP and others CWP No.289 of 2022 .
28.03.2023 Present: Mr. Amit Dhumal, Advocate on behalf of Mr. Shyam Singh Chauhan, Advocate, for the petitioner.
Mr. Rakesh Dhaulta, Additional Advocate General, for respondents No.1 to 5/State.
Mr. Rangil Singh, Advocate, for respondent No.6.
Learned counsel for the petitioner requests for an adjournment.
List again on 24.5.2023.
( Sabina )
Acting Chief Justice
( Satyen Vaidya )
March 28, 2023 (KS) Judge
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