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State of Haryana - Section

Section 215 in Regular Licence under Haryana Electricity Regulatory Reforms Act

215.

In the light of the above, the Commission grants the following two enclosed licences on the terms and condition contained therein;
(1)Haryana Transmission and Bulk Supply Licence (Licence No. 1 of 1999)
(2)Haryana Distribution and Retail Supply Licence (Licence No. 2 of 1999)