Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 215] [Entire Act] State of Haryana - Subsection Section 215(2) in Regular Licence under Haryana Electricity Regulatory Reforms Act (2)Haryana Distribution and Retail Supply Licence (Licence No. 2 of 1999)
