Section 3 in The Jammu And Kashmir (Prevention Of Unfair Means) Examinations Act, 1987
3. Duties of the Supervisory staff
The supervisory staff shall-(a)be bound, responsible to act and to perform their duties in accordance with and as required by or under the statutes or the regulations, as the case may be;(b)not to allow, connive at or facilitates the commission of any unfair means by any candidate;(c)not to allow any person other than the members of the inspection team, to enter or loiter in or around the examination centre.
