Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(a) in The Jammu And Kashmir (Prevention Of Unfair Means) Examinations Act, 1987 (a)be bound, responsible to act and to perform their duties in accordance with and as required by or under the statutes or the regulations, as the case may be;
