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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(1)The provisions of rules 5 to 8 shall apply mutatis mutandis to the preparation of the budget of the Zila Parishad in so for as these may be applicable to it