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State of Uttar Pradesh - Section

Section 2 in The U.P. State Electricity Board Service of Engineers (Integration and Seniority) (Sixth Amendment) Regulations, 1985

2. Substitution of Regulation.

- In the Uttar Pradesh State Electricity Board Service of Engineers (Integration and Seniority) Regulations, 1976 for Regulation 6 (2) the following regulation shall be substituted -"Seniority of Engineers from Ex-licensee Companies