Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] Union of India - Subsection Section 73(c) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989 (c)A person junior in rank, when on duty shall come to attention when addressing or addressed by a person holding a senior rank.
