Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)from Lieutenant to Lieutenant-Commander and above. - Officers attained 4 years' seniority in the rank of Commander. An officer should have served afloat for at least one year in the rank of Commander or Acting Commander.