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State of Jharkhand - Section

Section 7 in Jharkhand Child Development Non-Gazetted Personnel Recruitment and Service Conditions Rules, 2006

7. Age.

- The candidate for direct recruitment shall have to fulfil the condition of the prescribed maximum and minimum age limit on the last date of filing application in the calendar year in which the appointing authority publishes the vacancies for direct recruitment. The maximum and minimum age limits shall be as prescribed by the State Government for various categories. An additional relaxation of 5 years shall be provided in the case of Anganwadi Sevika for appointment to the post of Lady Supervisor.