Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(9)] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(9)(b) in Andhra Pradesh Preservation of Private Forest Rules, 1978 (b)survey sketches of the S. Nos. mentioned in the application;