Section 5(9) in Andhra Pradesh Preservation of Private Forest Rules, 1978
(9)Whether the following documents are enclosed:(a)to prove ownership of the land;(b)survey sketches of the S. Nos. mentioned in the application;(c)combined sketch showing the fields of the land owner and the boundaries; and(d)extract of village Accounts i.e., fair Adangal 10 (1) and Adangal. Signature of the Applicant.
