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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jharkhand - Subsection

Section 1(2) in The Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977

(2)It applies to the local areas specified in the Schedule and such other area as may be notified by the State Government in the Official Gazette or by an authority empowered in this behalf by the State Government.