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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(4) in The U.P. (Regulation Of Building Operations) Rules, 1985

(4)The applicant may then resubmit the plans/statements modified in the light of the objections raised. The procedure for according sanction or refusal as laid down for the first submission of the plans/statements shall then mutatis mutandis apply.