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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(a) in Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006

(a)Whenever difference between the readings of the Main meter and the Check meter for any month is more than 0.5%, the following steps shall be taken:
(i)checking of CT and VT connections;
(ii)testing of accuracy of interface meter at site with reference standard meter of accuracy class higher than the meter under test.