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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(1) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(1)The [Mandal Education Management Committee] [Substituted for 'Mandal Education Committee' by diversion of G.O. Ms. No. 95, Education (S.E. Prog. II - 2), dated 2-12-2006.] shall, review the performance and functioning of all the Pre Primary Schools, Primary Schools, U.Y. Schools, Non Formal Education Centres, Continuing Education Centers, with special reference to the availability of teachers except the High Schools.