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State of Andhra Pradesh - Section

Section 24 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

24. Functioning of [Mandal Education Management Committee] [Substituted for 'Mandal Education Committee' by diversion of G.O. Ms. No. 95, Education (S.E. Prog. II - 2), dated 2-12-2006.]:

(1)The [Mandal Education Management Committee] [Substituted for 'Mandal Education Committee' by diversion of G.O. Ms. No. 95, Education (S.E. Prog. II - 2), dated 2-12-2006.] shall, review the performance and functioning of all the Pre Primary Schools, Primary Schools, U.Y. Schools, Non Formal Education Centres, Continuing Education Centers, with special reference to the availability of teachers except the High Schools.
(2)The Committee shall plan for improving the infrastructure in the schools and the means for implementing such plan.
(3)The Committee shall perform such other functions as may he entrusted by the Government from time to time.
(4)Mandal Education Officer shall conduct a review of the functioning of schools on the last working day of the month and place the review report before the Committee in its next meeting.