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[Cites 0, Cited by 0] [Section 174] [Entire Act]

State of Rajasthan - Subsection

Section 174(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)suitable breathing apparatus is provided to a building worker while working in compressed air environment for his use at excavation or tunneling work, and