Section 174 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
174. Breathing apparatus.
- The employer shall ensure at a construction site of a building or other construction work that-(a)suitable breathing apparatus is provided to a building worker while working in compressed air environment for his use at excavation or tunneling work, and(b)such breathing apparatus is maintained in good working condition at all times.
