Himachal Pradesh High Court
M/S Santosh Verma vs . State Of H.P. & Others. on 1 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
M/s Santosh Verma vs. State of H.P. & others.
CWP No. 1507 of 2019.
.
01.07.2022. Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
List on 05.07.2022, as prayed for.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) July 01, 2022. Judge (krt) ::: Downloaded on - 01/07/2022 20:05:31 :::CIS