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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(1)On commencement of these Regulations, the Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2004 shall stand repealed.Provided that the application for grant of open access under these Regulations may be made as per the procedure issued under the old Regulations till new procedure is issued under the provisions of these Regulations.