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State of Rajasthan - Section
Section 32 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016
32. Repeal and Savings.
| ABT | Availability Based Tariff |
| CEA | Central Electricity Authority |
| CERC | Central Electricity Regulatory Commission |
| CPP | Captive Power Plant |
| Discom | Distribution Company |
| DD | Demand Draft |
| EHV | Extra High Voltage |
| GSS | Grid Sub Station |
| HT | High Tension |
| IEGC | Indian Electricity Grid Code |
| IEX | Indian Energy Exchange |
| IPP | Independent Power Producer |
| KV | Kilo Volt |
| kWh | Kilo Watt Hour |
| LTOA | Long Term Open Access |
| MTOA | Medium Term Open Access |
| MVA | Mega Volt Ampere |
| MW | Mega Watt |
| OA | Open Access |
| PXIL | Power Exchange of India Limited |
| RDPPC | Rajasthan Discoms Power Procurement Centre |
| RERC | Rajasthan Electricity Regulatory Commission |
| REGC | Rajasthan Electricity Grid Code |
| Rs. | Indian Rupees |
| RVPN | Rajasthan Vidyut Prasaran Nigam Limited |
| SEM | Special Energy Meter |
| SLDC | State Load Despatch Centre |
| STU | State Transmission Utility |
| STOA | Short Term Open Access |
| SPC | State Power Committee |
| UI | Unscheduled Interchange |