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[Section 13]
[Entire Act]
State of Odisha - Subsection
Section 13(4) in The Orissa Children's and Women's Welfare Service Rules, 1989
| (a) | The Secretary to Government, Community Development and RuralReconstruction Department. | Chairman |
| (b) | The Director of Social Welfare | Member |
| (c) | Joint Secretary or Deputy Secretary to Government GeneralAdministration Department. | Member |
| (d) | The Director of Community Development | Member |
| (e) | The Director of Special Projects | Member |
| (f) | The Joint Secretary or Deputy Secretary in charge of theIntegrated Child Development Scheme | Member |
| (g) | Deputy Secretary, Field Establishment Community Developmentand Rural Reconstruction Department | Member-Secretary |