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[Cites 0, Cited by 0] [Section 12(12)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(12)(i) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(i)Application may be submitted to the Distribution Licensee seeking short-term Open Access up to the fourth month, considering the month in which an application is made being the first month.