Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(20)] [Section 35] [Entire Act] State of Tamilnadu - Subsection Section 35(20)(b) in Tamil Nadu Combined Development and Building Rules, 2019 (b)No part of the basement shall be constructed in the minimum required set back spaces, required for the movement of fire fighting vehicles or equipments.