Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(c) in The Navy (Enrolment) Regulations, 1965 (c)Any Assistant Recruiting Officer, Recruiting Assistant or any person who may be appointed as an enrolling officer by the Adjutant General of the Army or by the Chief of the Naval Staff.
