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Union of India - Section

Section 4 in The Navy (Enrolment) Regulations, 1965

4. Enrolling Officers.

- The following persons shall be the enrolling officers for the purpose of section 11:
(a)All Area Recruiting Officers, Deputy Area Recruiting Officers and Recruiting Officers of the Regular Army, the Indian Navy or of the Air Force who may be appointed as such.
(b)The Captain, Naval Barracks or any other Naval authority as may be decided upon by the Chief of the Naval Staff from time to time.
(c)Any Assistant Recruiting Officer, Recruiting Assistant or any person who may be appointed as an enrolling officer by the Adjutant General of the Army or by the Chief of the Naval Staff.