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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(5) in Rajasthan Police Subordinate Service Rules, 1989

(5)All candidates who may obtain a minimum of 36% marks in each subject and 40% in aggregate in the written test shall be required to appear before a physical Efficiency Board, consisting of the Director General-cum-Inspector General of Police or his representative not below the rank of Inspector General of Police, Deputy Inspector General of Police, one Supdt. of Police/Commandant nominated by the Director General-cum-Inspector General of Police for physical efficiency test for various Districts or Groups of Districts as may be notified. The physical efficiency test shall carry 100 marks and the candidates who will secure 50% marks in the physical efficiency test shall be eligible for final selection by the Recruitment Board.