Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Shiv Dutt vs . Hrtc And Another on 3 March, 2022

Bench: Sabina, Satyen Vaidya

Shiv Dutt vs. HRTC and another .

CWPOA No.2843 of 2020 03.03.2022 Present: None for the petitioner.

Mr. Paras Dhaulta, Advocate on behalf of Mr. Raman Jamalta, Advocate, for the respondents.

Admit.

                            r          to                  (Sabina)
                                                            Judge

(Satyen Vaidya) Judge March 03, 2022 (ps/vh) ::: Downloaded on - 03/03/2022 20:13:00 :::CIS