Himachal Pradesh High Court
Shiv Dutt vs . Hrtc And Another on 3 March, 2022
Bench: Sabina, Satyen Vaidya
Shiv Dutt vs. HRTC and another .
CWPOA No.2843 of 2020 03.03.2022 Present: None for the petitioner.
Mr. Paras Dhaulta, Advocate on behalf of Mr. Raman Jamalta, Advocate, for the respondents.
Admit.
r to (Sabina)
Judge
(Satyen Vaidya) Judge March 03, 2022 (ps/vh) ::: Downloaded on - 03/03/2022 20:13:00 :::CIS