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State of Odisha - Section

Section 3 in The Orissa Fisheries Ministerial Service Rules, 1976

3. Cadre of posts in subordinate offices and time-scale of pay.

(1)The Ministerial service of subordinate offices under the Jurisdiction of a Deputy Director of Fisheries shall form one cadre. The cadre of the said service shall consist of such number of Senior Upper Division Clerks. Upper Division Clerks and Lower Division Clerks as the Government may determine from time to time.
(2)The time-scale of pay attached to the aforesaid posts shall be such as may be determined by Government from time to time.