Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in The Orissa Fisheries Ministerial Service Rules, 1976

(1)The Ministerial service of subordinate offices under the Jurisdiction of a Deputy Director of Fisheries shall form one cadre. The cadre of the said service shall consist of such number of Senior Upper Division Clerks. Upper Division Clerks and Lower Division Clerks as the Government may determine from time to time.