Madhya Pradesh High Court
Ashok Rana vs Special Police Establishment ... on 25 April, 2018
THE HIGH COURT OF MADHYA PRADESH CRR-1727-2018 (ASHOK RANA Vs SPECIAL POLICE ESTABLISHMENT (LOKAYUKTA SANGATHAN)) 1 Jabalpur, Dated : 25-04-2018 Shri Madhur Shukla, counsel for the applicant. Office shall reflect the name of Shri Pankaj Dubey, Standing Counsel for the Lokayukt in the daily cause list.
List the matter in the next week.
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Digitally signed by ARVIND
KUMAR DUBEY
Date: 2018.04.25 13:26:07 +05'30' of rt ou C h ig H