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[Cites 1, Cited by 2]

Madhya Pradesh High Court

Ashok Rana vs Special Police Establishment ... on 25 April, 2018

THE HIGH COURT OF MADHYA PRADESH CRR-1727-2018 (ASHOK RANA Vs SPECIAL POLICE ESTABLISHMENT (LOKAYUKTA SANGATHAN)) 1 Jabalpur, Dated : 25-04-2018 Shri Madhur Shukla, counsel for the applicant. Office shall reflect the name of Shri Pankaj Dubey, Standing Counsel for the Lokayukt in the daily cause list.

List the matter in the next week.

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              (S.K. SETH)                                           (NANDITA DUBEY)
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 Digitally signed by ARVIND
 KUMAR DUBEY

Date: 2018.04.25 13:26:07 +05'30' of rt ou C h ig H