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State of West Bengal - Section

Section 55 in The West Bengal University of Health Sciences Act, 2002

55. Inspection of affiliated colleges and recognised institutions and report.

(1)Every affiliated college or recognised institution shall furnish such report, return and other particulars as the University may require for enabling it to judge the academic standards and standards of academic administration of such affiliated college or recognised institution.
(2)The Vice-Chancellor shall cause every University Department or institution, affiliated college or recognised institution to be inspected, at least once in every three years, by one or more committee or committees appointed by him in that behalf. Each committee shall consist of the following members, namely :-
(a)a Dean nominated by the Vice-Chancellor-Chairperson;
(b)one expert, not connected with the University, nominated by the Academic Council;
(c)one expert to be nominated by the Executive Council :
Provided that no member of such committee shall be connected with the management of the college or the institution concerned.
(3)The committee shall submit its report to the Vice-Chancellor for consideration and further action as may be necessary.