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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(2) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(2)Unless otherwise provided in this Act the office-bearers of Zila Panchayat shall hold office for five years from the date of the first meeting and no longer:Provided that notwithstanding anything contained in this sub-section an office-bearer of Zila Panchayat shall cease to hold office forthwith on his ceasing to be,-
(a)a voter of the Gram Panchayat area within the district;
(b)[ x x x] [Omitted by M.P. Act No. 26 of 1994 (w.e.f. 30-5-1994).],