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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(2)(b) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(b)[ x x x] [Omitted by M.P. Act No. 26 of 1994 (w.e.f. 30-5-1994).],