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State of Haryana - Section

Section 14 in Haryana Municipal (Regulation of Slaughter Houses) Bye-laws, 1977

14.

(1)No person shall rub or cause to be rubbed the inner sides of skins upon the ground within any portion of the slaughter house.
(2)Hides and skins shall not be dragged within the slaughter house premises except on the hairy side.