Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Haryana - Subsection Section 14(1) in Haryana Municipal (Regulation of Slaughter Houses) Bye-laws, 1977 (1)No person shall rub or cause to be rubbed the inner sides of skins upon the ground within any portion of the slaughter house.
